Bombay High Court
Triumph International Finance India ... vs Deputy Commissione Rof Income-Tax, ... on 10 February, 2022
Bench: K.R. Shriram, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 64 OF 2006
Triumph International Finance India Ltd ....APPELLANTS
V/S
Deputy Commissione Rof Income-tax, Cenral....RESPONDENT
Circle-40,mum WITH INCOME TAX APPEAL(IT) NO. 191 OF 2012 M/s. Triumph International Finance (i) Ltd ....APPELLANTS V/S The Asst. Commissioner Of Income Tax Central ....RESPONDENT Circle 40 Mr P J Pardiwalla, Senior Advocate a/w Mr Niraj Sheth i/b Mr Atul K Jasani for the Appellant None for the Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 10th February, 2022 P.C. :
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