Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Triumph International Finance India ... vs Deputy Commissione Rof Income-Tax, ... on 10 February, 2022

Bench: K.R. Shriram, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 64 OF 2006

 Triumph International Finance India Ltd   ....APPELLANTS
             V/S
 Deputy Commissione Rof Income-tax, Cenral....RESPONDENT

Circle-40,mum WITH INCOME TAX APPEAL(IT) NO. 191 OF 2012 M/s. Triumph International Finance (i) Ltd ....APPELLANTS V/S The Asst. Commissioner Of Income Tax Central ....RESPONDENT Circle 40 Mr P J Pardiwalla, Senior Advocate a/w Mr Niraj Sheth i/b Mr Atul K Jasani for the Appellant None for the Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 10th February, 2022 P.C. :

S. O. to 18/02/2022 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 03:03:36 :::