Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] State of Andhra Pradesh - Subsection Section 43(1)(c) in Dr. Abdul Haq Urdu University Act, 2016 (c)any bequests, donations, or other grants made by Private individuals or Institutions or Industry of Foreign Institutions for General purpose.