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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(v) in Gauhati University Teachers Conduct Rules, 1975

(v)Refusal to carry out the decisions and orders of appropriate administrative/academic bodies and/or functionaries of the University. This will not inhibit his right to express his differences with their policies or decision.