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State of Assam - Section

Section 9 in Gauhati University Teachers Conduct Rules, 1975

9.

The following lapses shall constitute improper conduct on the part of a teacher :
(i)Failure to perform his academic duties such as preparation of lectures, demonstrations, assessments, guidance, invigilation etc.
(ii)Gross partiality and deliberate over-making or under-marking in the assessment of students.
(iii)Inciting students against other students, teachers or the administration. (This will not interfere with the right of a teacher to express his difference on principles in seminars or other acadmeic discussions where students are present).
(iv)Raising questions of caste, creed, religion, race or sex in matters relating to the affairs of the University or any of its departments or colleges.
(v)Refusal to carry out the decisions and orders of appropriate administrative/academic bodies and/or functionaries of the University. This will not inhibit his right to express his differences with their policies or decision.