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[Cites 0, Cited by 7] [Entire Act]

State of Punjab - Section

Section 25 in The Punjab Agricultural Produce Markets Act, 1961

25. Marketing Development Fund.

- All receipts of the Board shall be credited into a fund to be called the Marketing Development Fund.
(2)[ All expenditure incurred by the Board shall be defrayed out of such fund which shall be operated upon in such manner as may be prescribed] [Substituted by Punjab Act 13 of 1979.].