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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2) in The Punjab Agricultural Produce Markets Act, 1961

(2)[ All expenditure incurred by the Board shall be defrayed out of such fund which shall be operated upon in such manner as may be prescribed] [Substituted by Punjab Act 13 of 1979.].