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Himachal Pradesh High Court

Suman Sharma vs . Sanjeev Kumar Sharma on 22 December, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

Suman Sharma Vs. Sanjeev Kumar Sharma .

FAO (FC) No. 42 of 2021 22.12.2023 Present: Mr.Suneet Goel, Advocate, for the appellant.

Mr.Vijender Katoch, Advocate, for the respondent.

of On request of learned counsel for the appellant, matter is adjourned.

rt As prayed, list in the month of March, 2024.

(Vivek Singh Thakur), Judge.

(Sandeep Sharma), Judge.

22nd December, 2023.

(Keshav) ::: Downloaded on - 22/12/2023 20:36:14 :::CIS