Section 20(4) in Rajasthan Sanskrit University Act, 1998
(4)Each faculty shall discharge the following functions, namely:-(a)to make recommendations to the Executive Council through the Academic Council as to the establishment of the Board of Studies;(b)to make recommendations to the Academic Council in respect of courses of study and other activities and the network of examination after consulting the Board of Studies;(c)to establish mutual co-ordination among the functions of the faculty;(d)to prepare research schemes and to co-ordinate them whenever necessary;(e)to dispose of the matters referred to it by the Academic Council or Executive Council;(f)to refer matters to the Board of Studies for consideration;(g)to consider the matter referred to it by the Board of Studies, subject to us jurisdiction;(h)to organise joint meetings with other faculty or faculties with the approval of the Vice-Chancellor, such joint meetings shall be organised by the Vice-Chancellor or by any Dean nominated by him and shall be presided over by him only; and(i)to discharge such other functions may be prescribed by the statutes.
