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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4)(h) in Rajasthan Sanskrit University Act, 1998

(h)to organise joint meetings with other faculty or faculties with the approval of the Vice-Chancellor, such joint meetings shall be organised by the Vice-Chancellor or by any Dean nominated by him and shall be presided over by him only; and