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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(1)All incentives paid under the Act shall be transferred electronically and directly into the bank accounts using the Aadhaar Payment Bridge System.