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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

10. Electronic Benefit Transfer :

(1)All incentives paid under the Act shall be transferred electronically and directly into the bank accounts using the Aadhaar Payment Bridge System.
(2)The benefits may be distributed preferably at the door step through the Banking Correspondents after biometric authentication.Part-IV State Council And Other Bodies