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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8A(c) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(c)The filled in application forms received after the time and the date shall be rejected. The N.T.R. University of Health Sciences shall not be responsible for non-receipt of application or for its delay in postal transit.