Himachal Pradesh High Court
Munish Singh Rana vs . State Of H.P. And Others on 18 August, 2022
Bench: Sabina, Sushil Kukreja
Munish Singh Rana Vs. State of H.P. and others .
CWP No.5625 of 2022 18.08.2022 Present: Mr. Anoop Rattan, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
CWP No.5625/2022 & CMP No.11301/2022 Notice. Mr. Vikrant Chandel, learned Deputy Advocate General, accepts notice on behalf respondents of and seeks time to file reply.
List again on 28th September, 2022.
( Sabina ) Judge ( Sushil Kukreja ) August 18, 2022 (ravinder) Judge ::: Downloaded on - 18/08/2022 20:06:31 :::CIS