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[Cites 0, Cited by 6] [Entire Act]

State of West Bengal - Section

Section 136 in The Howrah Municipal Corporation Act, 1980

136. Power of Commissioner to allow owner or occupier of premises to lay down service pipes.

- Subject to such conditions as the Corporation may from time to time impose, the Commissioner may allow any person owning or occupying any premises to lay down service-pipes from the mains of the Corporation for the purpose of bringing into the premises a supply of filtered and unfiltered water for use therein under the provisions of this Act or the regulations made thereunder.