Himachal Pradesh High Court
Manglan Devi vs Ashok Kumar on 26 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Manglan Devi Vs Ashok Kumar FAO No. 176 of 2018 26.09.2022 Present: Mr. Parveen Chaunan, vice counsel for the appellant.
Mr. Ramesh Sharma, Advocate, for the respondent.
Learned vice counsel for the appellant states that original counsel is not available today on account of personal difficulty.
List on 21.11.2022.
( Satyen Vaidya ) Judge September 26, 2022 (gaurav) ::: Downloaded on - 26/09/2022 20:05:30 :::CIS