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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(4)(a) in Bhakta Kavi Narsinh Mehta University Act, 2015

(a)be responsible for finalising the plans and estimates of the various building projects and for ensuring the completion of the buildings and for proper utilisation of the grants received from the University Grants Commission (UGC), the State Government or from any agency;