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State of Rajasthan - Section

Section 1 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

1. Short title and commencement.

(1)These rules may be called the Rajasthan State Pollution Control Board Employees Service rules and Regulations, 1993
(ii)They shall come into force fro the date of publication in the Rajasthan Rajpatra.
(iii)These shall apply to all employees of the board and to all persons employed by it holding posts or lien on posts specified in the schedules annexed to these rules, other wise except to :-