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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1)(iii) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(iii)These shall apply to all employees of the board and to all persons employed by it holding posts or lien on posts specified in the schedules annexed to these rules, other wise except to :-