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[Cites 0, Cited by 0] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(1)Stenographers of all grades, who have put in such number of years of service asmay be specified by the High Court, may be permitted by the AppointingAuthority to change their cadre to a cadre of equivalent grade on the clerical orministerial side.