Section 41 in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
41. Change of cadre:
(1)Stenographers of all grades, who have put in such number of years of service asmay be specified by the High Court, may be permitted by the AppointingAuthority to change their cadre to a cadre of equivalent grade on the clerical orministerial side.(2)Change of cadre once permitted shall be final.
