Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Odisha - Subsection Section 7A(b) in The Orissa Panchayat Samiti Election Rules, 1991 (b)"list" means the list of Constituencies arranged serially in Oriya alphabetical order under Clause (c) of Sub-section (2-A) of Section 16.
