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State of Odisha - Section

Section 7A in The Orissa Panchayat Samiti Election Rules, 1991

7A.

In this part, unless the context otherwise requires-
(a)"Constituency" means a Samiti Constituency; and
(b)"list" means the list of Constituencies arranged serially in Oriya alphabetical order under Clause (c) of Sub-section (2-A) of Section 16.