Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(2)(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iii)A register in Form-XIII indicating the names of cultivators with Khasra number and area which are generally irrigated through lift of canal water within the boundaries of the Water Users' Association;