Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174K] [Entire Act] State of Odisha - Subsection Section 174K(d) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (d)the Demands for Grants shall be considered by the House in the light of the reports of the Committees; and
