Patna High Court - Orders
Bhawesh Kumar & Ors vs The State Of Bihar & Ors on 18 December, 2018
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18219 of 2017
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1. Bhawesh Kumar son of Raj Kishore Yadav, resident of Village-
Manhara P.S. & Block Murliganj, District Madhepura.
2. Lallan Kumar son of Badri Prasad Yadav, resident of Village-
Dharahara, P.S. & Block Murliganj, District Madhepura.
3. Suman Kumari wife of Sanjeev Kumar, resident of Village- Rajni
Goth, P.S. & Block Murliganj, District Madhepura.
4. Rakesh Kumar son of Shiv Narayan Yadav, resident of Village-
Sigiyan, P.S. & Block Murliganj, District Madhepura.
5. Lallan Kumar son of Shiv Narayan Yadav, resident of Village-
Haripur Sigiyan, P.S. & Block Murliganj, District Madhepura.
6. Lal Bahadur Shashtari son of Masunandan Das, resident of
Village- Ranipatti Dharahara, P.S. & Block Murliganj, District
Madhepura.
7. Manj Kumar son of Yogendra Prasad Yadav, resident of Village-
Sigiyan, P.S. & Block Murliganj, District Madhepura.
8. Poonam Bharti wife of Alok Kumar, resident of Village- Haripur
Teen Konma, P.S. & Block Murliganj, District Madhepura.
9. Renu Kumari wife of Naveen Kumar, resident of Village-
Haripur Kala, P.S. & Block Murliganj, District Madhepura.
10. Babita Kumari wife of Jai Kishore, resident of Village- Rampur
Tola, P.S. & Block Murliganj, District Madhepura.
11. Kumari Kanchan Mala wife of Dinesh Kumar 'Dinkar', resident
of Village- Taghunathpur, P.S. & Block Murliganj, District
Madhepura.
12. Nutan Kumari wife of Naveen Kumar 'Nischal', resident of
Village- Rajni Goth, P.S. & Block Murliganj, District
Madhepura.
13. Raj Kumar Das son of Jageshwar Das, resident of Village- Rajni
Goth, P.S. & Block Murliganj, District Madhepura.
14. Kavita Kumari wife of Raj Kumar Das, resident of Village-
Rajni Milick, P.S. & Block Murliganj, District Madhepura.
15. Anju Kumari wife of Sanjay Sah, resident of Village- Dumaria,
P.S. & Block Murliganj, District Madhepura.
16. Dropati Kumari wife of Rajendra Sah, resident of Village-
Pratap Nagar, P.S. & Block Murliganj, District Madhepura.
17. Jay Prakash Mandal, son of Bindeshwari Mandal, resident of
Village- Bhatkhora, P.S. & Block Murliganj, District Madhepura.
18. Sanjay Mandal son of Maheshwari Prasad Mandal, resident of
Village- Bhatkhora, P.S. & Block Murliganj, District Madhepura.
19. Pawan Kumar son of Ran Jendra Paswan, resident of Village-
Sakhuwa, P.S. & Block Murliganj, District Madhepura.
20. Vinod Kumar Yadav son of Siya Ram Prasad Yadav, resident of
Village- Sakhuwa, P.S. & Block Murliganj, District Madhepura.
21. Dev Raj Kumar son of Girendra Prasad Yadav, resident of
Village- Dinapatti, P.S. & Block Murliganj, District Madhepura.
22. Nathan Kumar Yadav son of Jay Krishna Yadav, resident of
Village- Khari, P.S. & Block Murliganj, District Madhepura.
23. Raj Kumar Lal son of Anil Kumar, resident of Village-
Dinapatti, P.S. & Block Murliganj, District Madhepura.
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24. Pawan Kumar Paswan son of Surendra Paswan, resident of
Village- Haripur Teen Konma, P.S. & Block Murliganj, District
Madhepura.
25. Basant Ram son of Manchu Ram, resident of Village- Pokhram,
P.S. & Block Murliganj, District Madhepura.
26. Prabhas Kumar 'Pappu' son of Bhola Prasad Yadav, resident of
Village- Pokhra, P.S. & Block Murliganj, District Madhepura.
27. Rajendra Kumar son of Ramji Prasad Yadav, resident of Village-
Morkahi, P.S. & Block Murliganj, District Madhepura.
28. Md. Sadre Alam son of Md. Abdul Haakim, resident of Village-
Pokhram, P.S. & Block Murliganj, District Madhepura.
29. Surya Prakash son of Vishwanath Prasad, resident of Village-
Dibra Bazar, P.S. & Block Barhara, Kothi, District Purnea.
30. Poonam Kumari wife of Subhas Prasad Yadav, resident of
Village- Rampur, P.S. & Block Murliganj, District Madhepura.
31. Ajay Kumar son of Bindeshwari Prasad Yadav, resident of
Village- Dinapatti, P.S. & Block Murliganj, District Madhepura.
32. Shankar Das son of Sri Phuleshwar Das, resident of Village-
Rajni Milik, P.S. & Block Murliganj, District Madhepura.
33. Manoj Kumar Thakur son of Sri Kanhaiya Thakur, resident of
Village- Bala, P.S. & Block Murliganj, District Madhepura.
34. Lalita Murmu daughter of Lakhi Ram Murmu, resident of
Village- Haripur Teen Konma, P.S. & Block Murliganj, District
Madhepura.
35. Pankaj Kumar son of Krishna Dev Verma, resident of Village-
Sonversa, P.S. & Block Shankarpur, District Madhepura.
36. Shrawan Kumar son of Nageshwar Yadav, resident of Village-
Moura Baghla, P.S. & Block Shankarpur, District Madhepura.
37. Rajesh Kumar son of Anul Lal Yadav, resident of Village-
Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
38. Arvind Kumar Nirala son of Nityanand Yadav, resident of
Village- Kohluwa, P.S. & Block Shankarpur, District Madhepura.
39. Jay Kumar Yadav son of Khushi Lal Yadav, resident of Village-
Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
40. Muneshwar Kumar son of Parmeshwari Yadav, resident of
Village- Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
41. Baiju Pandit son of Bilash Pandit, resident of Village- Mora
Khap, P.S. & Block Shankarpur, District Madhepura.
42. Anmol Pandit son of Bilash Pandit, resident of Village- Mora
Khap, P.S. & Block Shankarpur, District Madhepura.
43. Upendra Mukhiya, son of Bughan Mukhiya, resident of Village-
Chauraha, P.S. & Block Shankarpur, District Madhepura.
44. Savita Devi wife of Braham Devi Paswan, resident of Village-
Rayvir Tola Mushhari, P.S. & Block Shankarpur, District
Madhepura.
45. Ram Sharan Ram, son of Shree Lal Ram, resident of Village-
Champa- Nagar, P.S. & Block Shankarpur, District Madhepura.
46. Yogendra Yadav son of Sato Yadav, resident of Village- Mora
Khap, P.S. & Block Shankarpur, District Madhepura.
47. Bibi Zamzam wife of Md. Ziyaullah, resident of Village-
Kolhuwa, P.S. & Block Shankarpur, District Madhepura.
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48. Ram Chandra Prasad Yadav, son of Sri Satya Narayan Yadav,
resident of Village- Telyarahi, P.S. & Block Shankarpur, District
Madhepura.
49. Lal Bahadur Yadav son of Nande Lal Yadav, resident of Village-
Moura, P.S. & Block Shankarpur, District Madhepura.
50. Sushil Kumar son of Deo Narayan Yadav, resident of Village-
Damha, P.S. Gamhariya, Block Singheshwar, District
Madhepura.
51. Anmol Kumar son of Bhupendra Prasad Yadav, resident of
Village- Jaj Hat, Sabaila, P.S. & Block Singheshwar, District
Madhepura.
52. Binod Kumar son of Nand Kishore Mandal, resident of Village-
Sukhasan, P.S. & Block Singheshwar, District Madhepura.
53. Bipin Kumar son of Yogendra Ram, resident of Village-
Satokhwar, P.S. & Block Singheshwar, District Madhepura.
54. Rinku Kumar Yadav son of Shambhu Prasad Yadav, resident of
Village- Saropatti, P.S. & Block Singheshwar, District
Madhepura.
55. Suresh Kumar Yadav son of Jagarnath Prasad Yadav, resident of
Village- Lalpur Saropatti, P.S. & Block Singheshwar, District
Madhepura.
56. Arvind Kumar son of Jageshwar Pd. Yadav, resident of Village-
Sima Tola, P.S. & Block Singheshwar, District Madhepura.
57. Lalit Kumar Mandal son of Ramji Mandal, resident of Village-
Kamargama, P.S. & Block Singheshwar, District Madhepura.
58. Ravindra Ram son of Rohi Ram, resident of Village-
Kamargama, P.S. & Block Singheshwar, District Madhepura.
59. Santosh Kumar son of Bhumi Prasad Yadav, resident of Village-
Basha Tola, P.S. & Block Singheshwar, District Madhepura.
60. Ashok Kumar son of Satyadeo Sah, resident of Village- Mohli
(Manpur), P.S. & Block Singheshwar, District Madhepura.
61. Ram Chandra Sah son of Satya Narayan Sah, resident of Village-
Mohuli, P.S. & Block Singheshwar, District Madhepura.
62. Ashok Kumar son of Upendra Prasad Kamat, resident of Village-
Patori, P.S. & Block Singheshwar, District Madhepura.
63. Bibha Devi wife of Mohan Sah, resident of Village- Majar, P.S.
& Block Singheshwar, District Madhepura.
64. Arjun Ram son of Lakshmi Ram, resident of Village- Katiya,
P.S. & Block Singheshwar, District Madhepura.
65. Subodh Kumar son of Bhagwat Kamt, resident of Village-
Saropatti, P.S. & Block Singheshwar, District Madhepura.
66. Binod Kumar son of Nand Kishore Mandal, resident of Village-
Sukhasan, P.S. & Block Singheshwar, District Madhepura.
67. Gajendra Kumar Sharma son of Satya Deo Sharma, resident of
Village- Katiya, P.S. & Block Singheshwar, District Madhepura.
68. Naveen Kumar Sharma son of Krishna Dev Sharma, resident of
Village- Lat Rahi, P.S. & Block Singheshwar, District
Madhepura.
69. Lalit Kumar son of Badri Gupta, resident of Village- Piprahi,
P.S. Gamharia, Block Singheswar, District Madhepura.
70. Hare Ram Kumar son of Bhaogi Lal Yadav, resident of Village-
Lalpur, P.S. & Block Singheshwar, District Madhepura.
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71. Arun Kumar son of Jibachh Prasad Yadav, resident of Village-
Damha, P.S. Gamhariya, Block Singheshwar, District
Madhepura.
72. Rekha Rani wife of Sanjay Tanti, resident of Village- Sari Patti,
P.S. & Block Singheshwar, District Madhepura.
73. Nutan Kumari wife of Sachidanand Mishra, resident of Village-
Saropatti, P.S. & Block Singheshwar, District Madhepura.
74. Arvind Kumar son of Upendra Prasad Yadav, resident of Village-
Parria Tola, P.S. & Block Madhepura, District Madhepura.
75. Jay Prakash Kumar son of Dinesh Yadav, resident of Village-
Lohani Tola, Sakarpura, P.S. & Block Madhepura, District
Madhepura.
76. Anil Anand son of Guni Ram, resident of Village- Chavsar, P.S.
& Block Madhepura, District Madhepura.
77. Sanjeev Kumar son of Bhupendra Prasad Yadav, resident of
Village- Maheswa, P.S. & Block Madhepura, District Madhepura.
78. Chandra Kishore Kumar son of Kuldip Prasad, resident of
Village- Manpur, Gorhigari, P.S. & Block Madhepura, District
Madhepura.
79. Shambhu Mehta son of Parmeshwari Mehta, resident of Village-
Choura, P.S. & Block Madhepura, District Madhepura.
80. Anjana Kumari wife of Nandan Kumar Nischal, resident of
Village- Dinapatti, P.S. & Block Madhepura, District Madhepura.
81. Santosh Kumar son of Tukendra Prasad Yadav, resident of
Village- Perrima (Dinapatti), P.S. & Block Madhepura, District
Madhepura.
82. Abesh Kumar son of Keshav Prasad Yadav, resident of Village-
Balam, P.S. & Block Madhepura, District Madhepura.
83. Rina Devi wife of Santosh Kumar, resident of Village- Balam,
P.S. & Block Madhepura, District Madhepura.
84. Birendra Kumar Ram son of Arjun Ram, resident of Village-
Mohanpur, P.S. & Block Madhepura, District Madhepura.
85. Dip Narayan Mehta son of Mahadeo Mehta, resident of Village-
Choura, P.S. & Block Madhepura, District Madhepura.
86. Umakant Kumar son of Deep Narayan Yadav, resident of
Village- Jagir Tola, P.S. & Block Madhepura, District
Madhepura.
87. Mukesh Kumar son of Tirpit Jha, resident of Village- Sarouni
Kal, P.S.- Bihariganj, Block Guwalpara, District Madhepura.
88. Pinki Kumari, wife of Akhilesh Das, resident of Village- Jhitkia,
P.S. & Block Guwalpara, District Madhepura.
89. Arun Kumar Sharma son of Shivendra Kumar Sharma, resident
of Village- ,Shahpur Dudhela P.S. & Block Guwalpara, District
Madhepura.
90. Sanjay Kumar Jha, son of Jatadhar Jha, resident of Village-
Sarouni Kala, P.S. Bihariganj, Block Guwalpara, District
Madhepura.
91. Shiv Kumar son of Laxmi Paswan, resident of Village- Jhitkia,
Kalohta, P.S. & Block Guwalpara, District Madhepura.
92. Pappu Kumar Sharma son of Shambhu Sharma, resident of
Village- Jhalari, P.S. & Block Guwalpara, District Madhepura.
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93. Sudhakar Kumar son of Sunil Yadav, resident of Village-
Jhitkiya, Kolohta, P.S. & Block Guwalpara, District Madhepura.
94. Sadanand Ram son of Ganga Ram, resident of Village- Jhalari,
P.S. & Block Guwalpara, District Madhepura.
95. Chandan Kumar son of Mohan Ram, resident of Village- Sarauni
Kala, P.S. Bihariganj Block Guwalpara, District Madhepura.
96. Ashok Kumar Mukhiya son of Jagdish Mukhiya, resident of
Village- Jhalari, P.S. & Block Guwalpara, District Madhepura.
97. Nirmal Kumar son of Subhas Yadav, resident of Village- Chatra,
P.S. & Block Guwalpara, District Madhepura.
98. Manjur Alam son of Md. Hanif, resident of Village- Chatra, P.S.
& Block Guwalpara, District Madhepura.
99. Sarvendu Raman son of Shyamal Kishore Yadav, resident of
Village- Sapardah, P.S. & Block Puraini, District Madhepura.
100. Niranjan Kumar son of Chhan Guri Sah, resident of
Village- Puraini, P.S. & Block Puraini, District Madhepura.
101. Jay Prakash Kumar son of Ganesh Prasad Yadav, resident
of Village- Chatanma, P.S. & Block Puraini, District Madhepura.
102. Prabhakar Mukhia son of Deep Narayan Mukhiya, resident
of Village- Nardah, P.S. & Block Puraini, District Madhepura.
103. Vinod Kumar son of Nageshwar Sharma, resident of
Village- Nardah, P.S. & Block Puraini, District Madhepura.
104. Akhilesh Sharma son of Ramphal Sharma, resident of
Village- Fulpur, P.S. & Block Puraini, District Madhepura.
105. Pawan Kumar Mehta son of Madhukar Prasad Mehta,
resident of Village- Fulpur, Chhabu Basa, P.S. & Block Puraini,
District Madhepura.
106. Umesh Kumar son of Shree Deo Dutt Prasad Yadav,
resident of Village- Chini Fulkaha, P.S. & Block Gamharia,
District Madhepura.
107. Sanjay Kumar son of Bindeshwari Thakur, resident of
Village- Chini Fulkaha, P.S. & Block Gamharia, District
Madhepura.
108. Bidiyanand Kumar son of Late Jagdish Ram, resident of
Village- Chini Fulkaha, P.S. & Block Gamharia, District
Madhepura.
109. Arun Pandit son of Hira Lal Pandit, resident of Village-
Chini Fulkaha, P.S. & Block Gamharia, District Madhepura.
110. Amlesh Kumar son of Kusheshwar Yadav, resident of
Village- Chini Fulkaha, P.S. & Block Gamharia, District
Madhepura.
111. Radhe Shyam Kumar son of Sube Lal Ram, resident of
Village- Karihari, P.S. & Block Gamharia, District Madhepura.
112. Kailash Yadav son of Baldeo Yadav, resident of Village-
Kaurihar, P.S. & Block Gamharia, District Madhepura.
113. Chandra Bhushan Kumar son of Panalal Chaudhary,
resident of Village- Kaurihar, P.S. & Block Gamharia, District
Madhepura.
114. Gajendra Ram son of Bhatan Ram, resident of Village-
Tehri Kaurihar, P.S. & Block Gamharia, District Madhepura.
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115. Amrendra Kumar Azad, son of Bidyanand Prasad, resident
of Village- Aarahi, Ekperha P.S. & Block Gamharia, District
Madhepura.
116. Lal Mohar Mehta, son of Kamleshwar Mehta, resident of
Village- Tarawe Kaurihar, P.S. & Block Gamharia, District
Madhepura.
117. Jay Narayan Mehta, son of Bhuvneshwari Mehta, resident
of Village- Tarawa Kuvrihar, P.S. & Block Gamharia, District
Madhepura.
118. Uday Kumar Mehta, son of Dheneshwar Mehta, resident
of Village- Gamharia, P.S. & Block Gamharia, District
Madhepura.
119. Ajay Kumar son of Sham Sundar Sharma, resident of
Village- Jiwachhpur, P.S. & Block Gamharia, District
Madhepura.
120. Gajendra Mehta, son of Sri Devi Mehta, resident of
Village- Parwaha, P.S. & Block Gamharia, District Madhepura.
121. Sudhir Kumar son of Deo Narayan Yadav, resident of
Village- Rampur Tapra, P.S. & Block Murliganj, District
Madhepura.
122. Manoj Kumar, son of Bindeshwar Prasad Yadav, resident
of Village- Jogbani Tola, P.S. & Block Gamharia, District
Madhepura.
123. Binod Kumar son of Dip Narayan Yadav, resident of
Village- Tengraha, P.S. & Block Kumarkhand, District
Madhepura.
124. Ghanshyam Kumar son of Dev Narain Chaudhary, resident
of Village- Piprahi, P.S. & Block Sinheshwar, District
Madhepura.
125. Raj Kishore Ram, son of Late Jago Ram, resident of
Village- Vehri, P.S. & Block Sinheshwar, District Madhepura.
126. Arvind Kumar son of Sri Banke Yadav, resident of
Village- Dular, Piprahi, P.S. & Block Sinheshwar, District
Madhepura.
127. Ramesh Kumar Raman son of Upendra Prasad Yadav,
resident of Village- Dular, P.S. Gamharia and Block Sinheshwar,
District Madhepura.
128. Lalit Kumar son of Sri Badri Prasad Gupta, resident of
Village- Dular Piprahi, P.S. Gamharia & Block Sinheshwar,
District Madhepura.
129. Anil Deo son of Satya Narayan Mandal, resident of
Village- Katchira (Arajpur), P.S. & Block Chausa, District
Madhepura.
130. Ashok Prasad son of Jagdambi Prasad, resident of Village-
Budh Chak (Arajpur), P.S. & Block Chausa, District Madhepura.
131. Arbind Yadav, son of Late Bindeshwari Yadav, resident of
Village- Nawada, P.S. Kharik, District Bhagalpur.
132. Ful Kumari wife of Jang Bahadur Mandal, resident of
Village- Bhimjayawari, P.S. & Block Bhawanipur, District-
Purnea.
133. Sujit Mandal son of Rameshwar Mandal, resident of
Village- Gangania, P.S. & Block Sultanganj, District- Bhagalpur.
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134. Sunil Kumar Pandit son of Sitaram Pandit, resident of
Village- Kheraihiya (East Cabin Akbarnagar), P.S. Akbarnagar,
District- Bhagalpur.
135. Avdesh Kumar, son of Satya Narayan Thakurm, resident
of Village- Chhit Sri Rampur, P.S. Akbarnagar, District-
Bhagalpur.
136. Rajesh Kumar son of Basudeo Prasad Yadav, resident of
Village- Gangapur, P.S. Akbarnagar District Bhagalpur.
137. Umesh Mandal, son of Bhumi Mandal, resident of Village-
Yogiraj, P.S. Puraini, District- Madhepura.
138. Md. Jawed Alam, son of Md. Jumman Ali, resident of
Village- Dharara (Muslim Tola), P.S. & Block- Murliganj,
District- Madhepura.
139. Kumari Sheikla Bharti, wife of Prakash Ravi Das, resident
of Village- Dharampurah, P.S. & Block- Bihpur, District
Bhagalpur . ... Petitioners
Versus
1. The State of Bihar.
2. The Principal Secretary, Department of Human Resources Development,
Bihar Government, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
... ... Respondents
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Appearance :
For the Petitioners : Mr. Md. Qumrul Hoda, Advocate
For the Respondents : Mr.
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 18-12-2018Petitioners' counsel submits that claim of the petitioners and the grounds raised by them are similar to the case of Prafful Kumar Mandal vs. the State of Bihar and others in C.W.J.C.No. 1109 of 2017. Order dated 19.9.2018, passed in said case covers issues involved in the present case. He submits that under similar circumstances, this Court vide order dated 19.9.2018, passed in another similar matter bearing C.W.J.C.No. 13677 of 2016 has directed the authorities to examine the issue and in case the same is found covered by the case of the Prafful Kumar Mandal then the petitioners are to be extended the Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018 8/8 similar benefits. He submits that if a similar order is passed, petitioners' grievances are likely to be redressed.
In view of limited nature of prayer made by learned counsel for the petitioners, this writ petition is disposed of with the same observation. Authorities should examine claim of the petitioners and if it is "covered matter" with that of C.W.J.C.No. 1109 of 2017, the authorities would be obliged to extend the same also taking into considerations their own Bihar State Litigation Policy, 2011 and more specifically Clause 4(C)(1) thereof.
(Madhuresh Prasad, J) shashi U