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Patna High Court - Orders

Bhawesh Kumar & Ors vs The State Of Bihar & Ors on 18 December, 2018

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

      IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.18219 of 2017
    ======================================================
1. Bhawesh Kumar son of Raj Kishore Yadav, resident of Village-
    Manhara P.S. & Block Murliganj, District Madhepura.
2. Lallan Kumar son of Badri Prasad Yadav, resident of Village-
    Dharahara, P.S. & Block Murliganj, District Madhepura.
3. Suman Kumari wife of Sanjeev Kumar, resident of Village- Rajni
    Goth, P.S. & Block Murliganj, District Madhepura.
4. Rakesh Kumar son of Shiv Narayan Yadav, resident of Village-
    Sigiyan, P.S. & Block Murliganj, District Madhepura.
5. Lallan Kumar son of Shiv Narayan Yadav, resident of Village-
    Haripur Sigiyan, P.S. & Block Murliganj, District Madhepura.
6. Lal Bahadur Shashtari son of Masunandan Das, resident of
    Village- Ranipatti Dharahara, P.S. & Block Murliganj, District
    Madhepura.
7. Manj Kumar son of Yogendra Prasad Yadav, resident of Village-
    Sigiyan, P.S. & Block Murliganj, District Madhepura.
8. Poonam Bharti wife of Alok Kumar, resident of Village- Haripur
    Teen Konma, P.S. & Block Murliganj, District Madhepura.
9. Renu Kumari wife of Naveen Kumar, resident of Village-
    Haripur Kala, P.S. & Block Murliganj, District Madhepura.
10. Babita Kumari wife of Jai Kishore, resident of Village- Rampur
    Tola, P.S. & Block Murliganj, District Madhepura.
11. Kumari Kanchan Mala wife of Dinesh Kumar 'Dinkar', resident
    of Village- Taghunathpur, P.S. & Block Murliganj, District
    Madhepura.
12. Nutan Kumari wife of Naveen Kumar 'Nischal', resident of
    Village- Rajni Goth, P.S. & Block Murliganj, District
    Madhepura.
13. Raj Kumar Das son of Jageshwar Das, resident of Village- Rajni
    Goth, P.S. & Block Murliganj, District Madhepura.
14. Kavita Kumari wife of Raj Kumar Das, resident of Village-
    Rajni Milick, P.S. & Block Murliganj, District Madhepura.
15. Anju Kumari wife of Sanjay Sah, resident of Village- Dumaria,
    P.S. & Block Murliganj, District Madhepura.
16. Dropati Kumari wife of Rajendra Sah, resident of Village-
    Pratap Nagar, P.S. & Block Murliganj, District Madhepura.
17. Jay Prakash Mandal, son of Bindeshwari Mandal, resident of
    Village- Bhatkhora, P.S. & Block Murliganj, District Madhepura.
18. Sanjay Mandal son of Maheshwari Prasad Mandal, resident of
    Village- Bhatkhora, P.S. & Block Murliganj, District Madhepura.
19. Pawan Kumar son of Ran Jendra Paswan, resident of Village-
    Sakhuwa, P.S. & Block Murliganj, District Madhepura.
20. Vinod Kumar Yadav son of Siya Ram Prasad Yadav, resident of
    Village- Sakhuwa, P.S. & Block Murliganj, District Madhepura.
21. Dev Raj Kumar son of Girendra Prasad Yadav, resident of
    Village- Dinapatti, P.S. & Block Murliganj, District Madhepura.
22. Nathan Kumar Yadav son of Jay Krishna Yadav, resident of
    Village- Khari, P.S. & Block Murliganj, District Madhepura.
23. Raj Kumar Lal son of Anil Kumar, resident of Village-
    Dinapatti, P.S. & Block Murliganj, District Madhepura.
 Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
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   24. Pawan Kumar Paswan son of Surendra Paswan, resident of
      Village- Haripur Teen Konma, P.S. & Block Murliganj, District
      Madhepura.
   25. Basant Ram son of Manchu Ram, resident of Village- Pokhram,
      P.S. & Block Murliganj, District Madhepura.
   26. Prabhas Kumar 'Pappu' son of Bhola Prasad Yadav, resident of
      Village- Pokhra, P.S. & Block Murliganj, District Madhepura.
   27. Rajendra Kumar son of Ramji Prasad Yadav, resident of Village-
      Morkahi, P.S. & Block Murliganj, District Madhepura.
   28. Md. Sadre Alam son of Md. Abdul Haakim, resident of Village-
      Pokhram, P.S. & Block Murliganj, District Madhepura.
   29. Surya Prakash son of Vishwanath Prasad, resident of Village-
      Dibra Bazar, P.S. & Block Barhara, Kothi, District Purnea.
   30. Poonam Kumari wife of Subhas Prasad Yadav, resident of
      Village- Rampur, P.S. & Block Murliganj, District Madhepura.
   31. Ajay Kumar son of Bindeshwari Prasad Yadav, resident of
      Village- Dinapatti, P.S. & Block Murliganj, District Madhepura.
   32. Shankar Das son of Sri Phuleshwar Das, resident of Village-
      Rajni Milik, P.S. & Block Murliganj, District Madhepura.
   33. Manoj Kumar Thakur son of Sri Kanhaiya Thakur, resident of
      Village- Bala, P.S. & Block Murliganj, District Madhepura.
   34. Lalita Murmu daughter of Lakhi Ram Murmu, resident of
      Village- Haripur Teen Konma, P.S. & Block Murliganj, District
      Madhepura.
   35. Pankaj Kumar son of Krishna Dev Verma, resident of Village-
      Sonversa, P.S. & Block Shankarpur, District Madhepura.
   36. Shrawan Kumar son of Nageshwar Yadav, resident of Village-
      Moura Baghla, P.S. & Block Shankarpur, District Madhepura.
   37. Rajesh Kumar son of Anul Lal Yadav, resident of Village-
      Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
   38. Arvind Kumar Nirala son of Nityanand Yadav, resident of
      Village- Kohluwa, P.S. & Block Shankarpur, District Madhepura.
   39. Jay Kumar Yadav son of Khushi Lal Yadav, resident of Village-
      Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
   40. Muneshwar Kumar son of Parmeshwari Yadav, resident of
      Village- Kaviyahi, P.S. & Block Shankarpur, District Madhepura.
   41. Baiju Pandit son of Bilash Pandit, resident of Village- Mora
      Khap, P.S. & Block Shankarpur, District Madhepura.
   42. Anmol Pandit son of Bilash Pandit, resident of Village- Mora
      Khap, P.S. & Block Shankarpur, District Madhepura.
   43. Upendra Mukhiya, son of Bughan Mukhiya, resident of Village-
      Chauraha, P.S. & Block Shankarpur, District Madhepura.
   44. Savita Devi wife of Braham Devi Paswan, resident of Village-
      Rayvir Tola Mushhari, P.S. & Block Shankarpur, District
      Madhepura.
   45. Ram Sharan Ram, son of Shree Lal Ram, resident of Village-
      Champa- Nagar, P.S. & Block Shankarpur, District Madhepura.
   46. Yogendra Yadav son of Sato Yadav, resident of Village- Mora
      Khap, P.S. & Block Shankarpur, District Madhepura.
   47. Bibi Zamzam wife of Md. Ziyaullah, resident of Village-
      Kolhuwa, P.S. & Block Shankarpur, District Madhepura.
 Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
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   48. Ram Chandra Prasad Yadav, son of Sri Satya Narayan Yadav,
      resident of Village- Telyarahi, P.S. & Block Shankarpur, District
      Madhepura.
   49. Lal Bahadur Yadav son of Nande Lal Yadav, resident of Village-
      Moura, P.S. & Block Shankarpur, District Madhepura.
   50. Sushil Kumar son of Deo Narayan Yadav, resident of Village-
      Damha,     P.S.   Gamhariya,     Block    Singheshwar,   District
      Madhepura.
   51. Anmol Kumar son of Bhupendra Prasad Yadav, resident of
      Village- Jaj Hat, Sabaila, P.S. & Block Singheshwar, District
      Madhepura.
   52. Binod Kumar son of Nand Kishore Mandal, resident of Village-
      Sukhasan, P.S. & Block Singheshwar, District Madhepura.
   53. Bipin Kumar son of Yogendra Ram, resident of Village-
      Satokhwar, P.S. & Block Singheshwar, District Madhepura.
   54. Rinku Kumar Yadav son of Shambhu Prasad Yadav, resident of
      Village- Saropatti, P.S. & Block Singheshwar, District
      Madhepura.
   55. Suresh Kumar Yadav son of Jagarnath Prasad Yadav, resident of
      Village- Lalpur Saropatti, P.S. & Block Singheshwar, District
      Madhepura.
   56. Arvind Kumar son of Jageshwar Pd. Yadav, resident of Village-
      Sima Tola, P.S. & Block Singheshwar, District Madhepura.
   57. Lalit Kumar Mandal son of Ramji Mandal, resident of Village-
      Kamargama, P.S. & Block Singheshwar, District Madhepura.
   58. Ravindra Ram son of Rohi Ram, resident of Village-
      Kamargama, P.S. & Block Singheshwar, District Madhepura.
   59. Santosh Kumar son of Bhumi Prasad Yadav, resident of Village-
      Basha Tola, P.S. & Block Singheshwar, District Madhepura.
   60. Ashok Kumar son of Satyadeo Sah, resident of Village- Mohli
      (Manpur), P.S. & Block Singheshwar, District Madhepura.
   61. Ram Chandra Sah son of Satya Narayan Sah, resident of Village-
      Mohuli, P.S. & Block Singheshwar, District Madhepura.
   62. Ashok Kumar son of Upendra Prasad Kamat, resident of Village-
      Patori, P.S. & Block Singheshwar, District Madhepura.
   63. Bibha Devi wife of Mohan Sah, resident of Village- Majar, P.S.
      & Block Singheshwar, District Madhepura.
   64. Arjun Ram son of Lakshmi Ram, resident of Village- Katiya,
      P.S. & Block Singheshwar, District Madhepura.
   65. Subodh Kumar son of Bhagwat Kamt, resident of Village-
      Saropatti, P.S. & Block Singheshwar, District Madhepura.
   66. Binod Kumar son of Nand Kishore Mandal, resident of Village-
      Sukhasan, P.S. & Block Singheshwar, District Madhepura.
   67. Gajendra Kumar Sharma son of Satya Deo Sharma, resident of
      Village- Katiya, P.S. & Block Singheshwar, District Madhepura.
   68. Naveen Kumar Sharma son of Krishna Dev Sharma, resident of
      Village- Lat Rahi, P.S. & Block Singheshwar, District
      Madhepura.
   69. Lalit Kumar son of Badri Gupta, resident of Village- Piprahi,
      P.S. Gamharia, Block Singheswar, District Madhepura.
   70. Hare Ram Kumar son of Bhaogi Lal Yadav, resident of Village-
      Lalpur, P.S. & Block Singheshwar, District Madhepura.
 Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
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   71. Arun Kumar son of Jibachh Prasad Yadav, resident of Village-
      Damha,     P.S.    Gamhariya,   Block    Singheshwar,     District
      Madhepura.
   72. Rekha Rani wife of Sanjay Tanti, resident of Village- Sari Patti,
      P.S. & Block Singheshwar, District Madhepura.
   73. Nutan Kumari wife of Sachidanand Mishra, resident of Village-
      Saropatti, P.S. & Block Singheshwar, District Madhepura.
   74. Arvind Kumar son of Upendra Prasad Yadav, resident of Village-
      Parria Tola, P.S. & Block Madhepura, District Madhepura.
   75. Jay Prakash Kumar son of Dinesh Yadav, resident of Village-
      Lohani Tola, Sakarpura, P.S. & Block Madhepura, District
      Madhepura.
   76. Anil Anand son of Guni Ram, resident of Village- Chavsar, P.S.
      & Block Madhepura, District Madhepura.
   77. Sanjeev Kumar son of Bhupendra Prasad Yadav, resident of
      Village- Maheswa, P.S. & Block Madhepura, District Madhepura.
   78. Chandra Kishore Kumar son of Kuldip Prasad, resident of
      Village- Manpur, Gorhigari, P.S. & Block Madhepura, District
      Madhepura.
   79. Shambhu Mehta son of Parmeshwari Mehta, resident of Village-
      Choura, P.S. & Block Madhepura, District Madhepura.
   80. Anjana Kumari wife of Nandan Kumar Nischal, resident of
      Village- Dinapatti, P.S. & Block Madhepura, District Madhepura.
   81. Santosh Kumar son of Tukendra Prasad Yadav, resident of
      Village- Perrima (Dinapatti), P.S. & Block Madhepura, District
      Madhepura.
   82. Abesh Kumar son of Keshav Prasad Yadav, resident of Village-
      Balam, P.S. & Block Madhepura, District Madhepura.
   83. Rina Devi wife of Santosh Kumar, resident of Village- Balam,
      P.S. & Block Madhepura, District Madhepura.
   84. Birendra Kumar Ram son of Arjun Ram, resident of Village-
      Mohanpur, P.S. & Block Madhepura, District Madhepura.
   85. Dip Narayan Mehta son of Mahadeo Mehta, resident of Village-
      Choura, P.S. & Block Madhepura, District Madhepura.
   86. Umakant Kumar son of Deep Narayan Yadav, resident of
      Village- Jagir Tola, P.S. & Block Madhepura, District
      Madhepura.
   87. Mukesh Kumar son of Tirpit Jha, resident of Village- Sarouni
      Kal, P.S.- Bihariganj, Block Guwalpara, District Madhepura.
   88. Pinki Kumari, wife of Akhilesh Das, resident of Village- Jhitkia,
      P.S. & Block Guwalpara, District Madhepura.
   89. Arun Kumar Sharma son of Shivendra Kumar Sharma, resident
      of Village- ,Shahpur Dudhela P.S. & Block Guwalpara, District
      Madhepura.
   90. Sanjay Kumar Jha, son of Jatadhar Jha, resident of Village-
      Sarouni Kala, P.S. Bihariganj, Block Guwalpara, District
      Madhepura.
   91. Shiv Kumar son of Laxmi Paswan, resident of Village- Jhitkia,
      Kalohta, P.S. & Block Guwalpara, District Madhepura.
   92. Pappu Kumar Sharma son of Shambhu Sharma, resident of
      Village- Jhalari, P.S. & Block Guwalpara, District Madhepura.
 Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
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   93. Sudhakar Kumar son of Sunil Yadav, resident of Village-
      Jhitkiya, Kolohta, P.S. & Block Guwalpara, District Madhepura.
   94. Sadanand Ram son of Ganga Ram, resident of Village- Jhalari,
      P.S. & Block Guwalpara, District Madhepura.
   95. Chandan Kumar son of Mohan Ram, resident of Village- Sarauni
      Kala, P.S. Bihariganj Block Guwalpara, District Madhepura.
   96. Ashok Kumar Mukhiya son of Jagdish Mukhiya, resident of
      Village- Jhalari, P.S. & Block Guwalpara, District Madhepura.
   97. Nirmal Kumar son of Subhas Yadav, resident of Village- Chatra,
      P.S. & Block Guwalpara, District Madhepura.
   98. Manjur Alam son of Md. Hanif, resident of Village- Chatra, P.S.
      & Block Guwalpara, District Madhepura.
   99. Sarvendu Raman son of Shyamal Kishore Yadav, resident of
      Village- Sapardah, P.S. & Block Puraini, District Madhepura.
   100.      Niranjan Kumar son of Chhan Guri Sah, resident of
      Village- Puraini, P.S. & Block Puraini, District Madhepura.
   101.      Jay Prakash Kumar son of Ganesh Prasad Yadav, resident
      of Village- Chatanma, P.S. & Block Puraini, District Madhepura.
   102.      Prabhakar Mukhia son of Deep Narayan Mukhiya, resident
      of Village- Nardah, P.S. & Block Puraini, District Madhepura.
   103.      Vinod Kumar son of Nageshwar Sharma, resident of
      Village- Nardah, P.S. & Block Puraini, District Madhepura.
   104.      Akhilesh Sharma son of Ramphal Sharma, resident of
      Village- Fulpur, P.S. & Block Puraini, District Madhepura.
   105.      Pawan Kumar Mehta son of Madhukar Prasad Mehta,
      resident of Village- Fulpur, Chhabu Basa, P.S. & Block Puraini,
      District Madhepura.
   106.      Umesh Kumar son of Shree Deo Dutt Prasad Yadav,
      resident of Village- Chini Fulkaha, P.S. & Block Gamharia,
      District Madhepura.
   107.      Sanjay Kumar son of Bindeshwari Thakur, resident of
      Village- Chini Fulkaha, P.S. & Block Gamharia, District
      Madhepura.
   108.      Bidiyanand Kumar son of Late Jagdish Ram, resident of
      Village- Chini Fulkaha, P.S. & Block Gamharia, District
      Madhepura.
   109.      Arun Pandit son of Hira Lal Pandit, resident of Village-
      Chini Fulkaha, P.S. & Block Gamharia, District Madhepura.
   110.      Amlesh Kumar son of Kusheshwar Yadav, resident of
      Village- Chini Fulkaha, P.S. & Block Gamharia, District
      Madhepura.
   111.      Radhe Shyam Kumar son of Sube Lal Ram, resident of
      Village- Karihari, P.S. & Block Gamharia, District Madhepura.
   112.      Kailash Yadav son of Baldeo Yadav, resident of Village-
      Kaurihar, P.S. & Block Gamharia, District Madhepura.
   113.      Chandra Bhushan Kumar son of Panalal Chaudhary,
      resident of Village- Kaurihar, P.S. & Block Gamharia, District
      Madhepura.
   114.      Gajendra Ram son of Bhatan Ram, resident of Village-
      Tehri Kaurihar, P.S. & Block Gamharia, District Madhepura.
 Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
                                            6/8




   115.      Amrendra Kumar Azad, son of Bidyanand Prasad, resident
      of Village- Aarahi, Ekperha P.S. & Block Gamharia, District
      Madhepura.
   116.      Lal Mohar Mehta, son of Kamleshwar Mehta, resident of
      Village- Tarawe Kaurihar, P.S. & Block Gamharia, District
      Madhepura.
   117.      Jay Narayan Mehta, son of Bhuvneshwari Mehta, resident
      of Village- Tarawa Kuvrihar, P.S. & Block Gamharia, District
      Madhepura.
   118.      Uday Kumar Mehta, son of Dheneshwar Mehta, resident
      of Village- Gamharia, P.S. & Block Gamharia, District
      Madhepura.
   119.      Ajay Kumar son of Sham Sundar Sharma, resident of
      Village- Jiwachhpur, P.S. & Block Gamharia, District
      Madhepura.
   120.      Gajendra Mehta, son of Sri Devi Mehta, resident of
      Village- Parwaha, P.S. & Block Gamharia, District Madhepura.
   121.      Sudhir Kumar son of Deo Narayan Yadav, resident of
      Village- Rampur Tapra, P.S. & Block Murliganj, District
      Madhepura.
   122.      Manoj Kumar, son of Bindeshwar Prasad Yadav, resident
      of Village- Jogbani Tola, P.S. & Block Gamharia, District
      Madhepura.
   123.      Binod Kumar son of Dip Narayan Yadav, resident of
      Village- Tengraha, P.S. & Block Kumarkhand, District
      Madhepura.
   124.      Ghanshyam Kumar son of Dev Narain Chaudhary, resident
      of Village- Piprahi, P.S. & Block Sinheshwar, District
      Madhepura.
   125.      Raj Kishore Ram, son of Late Jago Ram, resident of
      Village- Vehri, P.S. & Block Sinheshwar, District Madhepura.
   126.      Arvind Kumar son of Sri Banke Yadav, resident of
      Village- Dular, Piprahi, P.S. & Block Sinheshwar, District
      Madhepura.
   127.      Ramesh Kumar Raman son of Upendra Prasad Yadav,
      resident of Village- Dular, P.S. Gamharia and Block Sinheshwar,
      District Madhepura.
   128.      Lalit Kumar son of Sri Badri Prasad Gupta, resident of
      Village- Dular Piprahi, P.S. Gamharia & Block Sinheshwar,
      District Madhepura.
   129.      Anil Deo son of Satya Narayan Mandal, resident of
      Village- Katchira (Arajpur), P.S. & Block Chausa, District
      Madhepura.
   130.      Ashok Prasad son of Jagdambi Prasad, resident of Village-
      Budh Chak (Arajpur), P.S. & Block Chausa, District Madhepura.
   131.      Arbind Yadav, son of Late Bindeshwari Yadav, resident of
      Village- Nawada, P.S. Kharik, District Bhagalpur.
   132.      Ful Kumari wife of Jang Bahadur Mandal, resident of
      Village- Bhimjayawari, P.S. & Block Bhawanipur, District-
      Purnea.
   133.      Sujit Mandal son of Rameshwar Mandal, resident of
      Village- Gangania, P.S. & Block Sultanganj, District- Bhagalpur.
          Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018
                                                     7/8




            134.      Sunil Kumar Pandit son of Sitaram Pandit, resident of
               Village- Kheraihiya (East Cabin Akbarnagar), P.S. Akbarnagar,
               District- Bhagalpur.
            135.      Avdesh Kumar, son of Satya Narayan Thakurm, resident
               of Village- Chhit Sri Rampur, P.S. Akbarnagar, District-
               Bhagalpur.
            136.      Rajesh Kumar son of Basudeo Prasad Yadav, resident of
               Village- Gangapur, P.S. Akbarnagar District Bhagalpur.
            137.      Umesh Mandal, son of Bhumi Mandal, resident of Village-
               Yogiraj, P.S. Puraini, District- Madhepura.
            138.      Md. Jawed Alam, son of Md. Jumman Ali, resident of
               Village- Dharara (Muslim Tola), P.S. & Block- Murliganj,
               District- Madhepura.
            139.      Kumari Sheikla Bharti, wife of Prakash Ravi Das, resident
               of Village- Dharampurah, P.S. & Block- Bihpur, District
               Bhagalpur                                         . ... Petitioners
                                                 Versus
            1. The State of Bihar.
            2. The Principal Secretary, Department of Human Resources Development,
               Bihar Government, Patna.
            3. The Director, Primary Education, Government of Bihar, Patna.
                                                                       ... ... Respondents
               ======================================================
                 Appearance :
                 For the Petitioners     :        Mr. Md. Qumrul Hoda, Advocate
                 For the Respondents     :        Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                       ORAL ORDER

3   18-12-2018

Petitioners' counsel submits that claim of the petitioners and the grounds raised by them are similar to the case of Prafful Kumar Mandal vs. the State of Bihar and others in C.W.J.C.No. 1109 of 2017. Order dated 19.9.2018, passed in said case covers issues involved in the present case. He submits that under similar circumstances, this Court vide order dated 19.9.2018, passed in another similar matter bearing C.W.J.C.No. 13677 of 2016 has directed the authorities to examine the issue and in case the same is found covered by the case of the Prafful Kumar Mandal then the petitioners are to be extended the Patna High Court CWJC No.18219 of 2017(3) dt.18-12-2018 8/8 similar benefits. He submits that if a similar order is passed, petitioners' grievances are likely to be redressed.

In view of limited nature of prayer made by learned counsel for the petitioners, this writ petition is disposed of with the same observation. Authorities should examine claim of the petitioners and if it is "covered matter" with that of C.W.J.C.No. 1109 of 2017, the authorities would be obliged to extend the same also taking into considerations their own Bihar State Litigation Policy, 2011 and more specifically Clause 4(C)(1) thereof.

(Madhuresh Prasad, J) shashi U