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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(1)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)Respectable, well educated citizen with the background of special knowledge of social work, child psychology, Education, Sociology or Home Science;