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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(4) in DELHI JUDICIAL SERVICE RULES, 1970

(4)A Secretary of the 6[Government of National Capital Territory of Delhi] nominated by the Administrator.Provided that the quorum for any meeting of the Selection Committee shall be four Members.The Registrar 8[General] of the High COUli shall be the ex-officioSecretary of the Committee.