7. For purposes of recruitment to the service there shall be a Selection Committee consisting of the following: -
(1)Chief Justice or a Judge of the High Court deputed by him.(2)Two Judges of the High Court nominated by the Chief Justice.(3)Chief Secretary, 5[Government of National Capital Territory of DeIhL](4)A Secretary of the 6[Government of National Capital Territory of Delhi] nominated by the Administrator.Provided that the quorum for any meeting of the Selection Committee shall be four Members.The Registrar 8[General] of the High COUli shall be the ex-officioSecretary of the Committee.
