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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(a) in General Conditions of Tariff and Schedules of Tariff

(a)Seasonal industries means, industries/factories which by virtue of nature of their production, work during part of the year upto maximum of 9 months during the period of 1st Sept. to 31st May next year.