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State of Madhya Pradesh - Section

Section 15 in The M.P. Jan Shiksha Adhiniyam, 2002

15. Janpad Shiksha Kendra.

(1)There shall be Janpad Shiksha Kendra at the head quarter of every Janpad Panchayat for co-ordination, supervision and support of the Jan Shiksha Yojana at the Block level. The Janpad Shiksha Kendra shall be constituted in such manner as may be prescribed.
(2)The Janpad Shiksha Kendra shall exercise such powers and perform such duties as may be prescribed.