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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)There shall be Janpad Shiksha Kendra at the head quarter of every Janpad Panchayat for co-ordination, supervision and support of the Jan Shiksha Yojana at the Block level. The Janpad Shiksha Kendra shall be constituted in such manner as may be prescribed.