Section 21(1) in Veer Narmad South Gujarat University Act, 1965
(1)The Academic Council shall be the academic body of the University and shall consist of the following persons, namely:-(i)The Vice-Chancellor-Ex-officio Chairman;(ii)[ The Pro-Vice-Chancellor;] [This clause was substituted by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(8) (w.r.e.f. 09-12-1981).](iii)The Deans of Faculties;(iv)One member other than the Dean elected by each Faculty from amongst its members;(v)Two members nominated by the Syndicate from amongst its own members.
