Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(1)(ii) in Veer Narmad South Gujarat University Act, 1965 (ii)[ The Pro-Vice-Chancellor;] [This clause was substituted by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(8) (w.r.e.f. 09-12-1981).]