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State of West Bengal - Section

Section 13 in The West Bengal Anti-Profiteering Act, 1958

13. Repeal and Savings.—

(1)The West Bengal Anti-profiteering Ordinance, 1958 is hereby repealed.
(2)Anything done or any act ion taken under the West Bengal Anti-profiteering Ordinance, 1958 shall be deemed to have been done or taken under this Act as if this Act had commenced on the 22nd day or October, 1958.