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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(3) in Kerala Electricity Supply Code, 2005

(3)The Licensee shall give seven (7) days time from the bill date for payment of the bill by the consumer. If the due date of payment of bill falls on public holidays, the next working day shall be treated as the due date.