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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Goa - Subsection

Section 65(1)(a) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(a)such member, Chairman or Vice-Chairman has been guilty for misconduct or for gross negligence of his duty as member, Chairman or Vice-Chairman;