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State of Rajasthan - Section

Section 6 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

6. Method of Recruitment.

- The posts under the Corporation shall be filled in by one or the other of the following methods:-
(i)By direct recruitment.
(ii)By promotion.
(iii)By deputation from various State Government services or State owned Companies or Corporation.
(iv)The Board of Directors may fill certain posts not included in the schedules appended hereto requiring special skill and expertise by appointment thereto a person considered eminently suitable and useful on contract for a period not exceeding two years on terms and conditions mutually agreed and laid down in the contract.
I. Procedure relating to Direct Recruitment