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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(iv) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iv)The Board of Directors may fill certain posts not included in the schedules appended hereto requiring special skill and expertise by appointment thereto a person considered eminently suitable and useful on contract for a period not exceeding two years on terms and conditions mutually agreed and laid down in the contract.