Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)All superior officers and enrolled members of the Force shall wear uniform while on duty or when attending parades, orderly rooms, Courts of Justice, official functions which includes funerals or while inspecting guards or when an inspecting officer is present in office and on all other occasions when required to do so. Official uniform or any of its items shall not be worn when off-duty:Provided that there may not be any objection to its use in depart-mental cultural shows.