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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)The revised statement of marks and certificates in case of improvement of the result shall be issued only after surrendering of the statement of marks/certificate of passing HSSC issued to the candidate earlier.