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State of Goa - Section

Section 79 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

79. Improvement scheme for SSC/HSSC Examination.

(1)A candidate who has passed SSC/HSSC Examination shall be eligible to appear for examination with one or more subjects to improve his/her performance in the examination provided he/she has passed the examination.
(2)The application for such examination shall be forwarded to the office of the Board through the head of the same institution last attended.
(3)The candidate shall offer only those subjects under improvement which he/she had offered at the attempt of passing SSC/HSSC Examination.No change in the subjects shall be allowed under improvement scheme.
(4)The candidate shall be provided only one chance for improvement within a period of two years from his/her passing the SSC/HSSC examination.
(5)The result of the examination whichever is better i.e. either after improvement or before improvement, shall prevail.
(6)The revised statement of marks and certificates in case of improvement of the result shall be issued only after surrendering of the statement of marks/certificate of passing HSSC issued to the candidate earlier.
(7)The candidate improving his/her performance in HSSC Examination shall not be eligible for prizes.
(8)The statement of marks and under improvement scheme of such candidate shall bear a remark that the performance shown is under improvement scheme.
(9)The candidates appearing for examination under improvement scheme shall be eligible to continue their further studies simultaneously.