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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3)(c) in The Assam Factories Service Rules, 1990

(c)For promotion to the post of Senior Inspector of Factories, an officer shall have to render at least 8 years of qualifying service in the cadre of Inspector of Factories and shall possess such academic qualification as is prescribed under Rule 8.