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State of Gujarat - Section

Section 8 in Right of Children to Free and Compulsory Education Rules, 2012

8. Admission Procedure.

(1)No pre-school shall admit a child who has not completed 3 years of age as on 1st June of the-year. The extended period of admission shall be six months from the date of commencement of the academic year of the school.
(2)No school shall take donations for admission, or shall take interview of parents and I or take test of the children.