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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(1) in Right of Children to Free and Compulsory Education Rules, 2012

(1)No pre-school shall admit a child who has not completed 3 years of age as on 1st June of the-year. The extended period of admission shall be six months from the date of commencement of the academic year of the school.