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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(3)A candidate shall have attained the age of 21 years and shall not have attained the age of 28 years on the date specified by the Board in the advertisement.