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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(4)All applications under this rule shall be processed within such period as specified in Schedule IV] [Inserted by Notification No. G.S.R. 197(E), dated 6.3.2019 (w.e.f. 22.5.2017).]