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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4)(iv) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(iv)to recommend on modifications, amendments, deletions, additions to procedures for manufacture for sale, distribution and imposition of quality control measures;