Section 12(4) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
(4)The functions of the Committee shall be,-(i)to advise the Registering/Licensing Authority on any matter relating to the licensing of animal feed and the manufacture, storage and preparation of animal feed for sale and the sale of approved animal feed;(ii)to take such other steps as may be prescribed that are connected with or incidental to the aforesaid matters;(iii)to recommend on quality of animal feed;(iv)to recommend on modifications, amendments, deletions, additions to procedures for manufacture for sale, distribution and imposition of quality control measures;(v)to recommend on fees structure for issue of manufacture license for animal feed, fee of manufacture license, issue of duplicate license;(vi)to recommend on test procedures for quality control of animal feeds.
