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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(d) in The National Cadet Corps Rules, 1948

(d)[ to an outfit allowance of Rs.45/- for the maintenance of his uniform at the end of every year of service in the National Cadet Corps; [Added by S.R.O. 303, dated 20th September, 1952, Part II, Section 4, page 131]