Section 35 in The National Cadet Corps Rules, 1948
35. Pay.
(1)Every officer commissioned in the National Cadet Corps and posted to a unit of the Senior Division shall be entitled :-(a)for every day, not exceeding 15 days in all, actually spent in the annual training camp;(b)[ for periods of actual attendance at the Combined Cadre and Social Service Camps and at authorized courses of instruction in Armed Forces Schools, and with Armed Forces Units, including intervening Sundays and holidays, to such pay as is specified in Schedule II:] [Inserted by S.R.O. 230, dated 19th June, 1954, Part II, Section 4, page 179]Provided that NCC officers attending the Officers Special Course at the NCC Academy, Purandhar, shall not be entitled to pay of rank, but shall be entitled to only their normal pay as teachers :(c)to an outfit allowance of Rs.400/- on being first commissioned;Provided that an officer, who has already drawn such an allowance as a commissioned officer in the University Corps of the Indian Territorial Force, shall not be entitled to such outfit allowance.(d)[ to an outfit allowance of Rs.45/- for the maintenance of his uniform at the end of every year of service in the National Cadet Corps; [Added by S.R.O. 303, dated 20th September, 1952, Part II, Section 4, page 131](e)to an honorarium of Rs.75 per month throughout a year.](2)[ Every officer commissioned in the National Cadet Corps, and posted to a unit of the Junior Division shall be entitled for period of actual attendance at the Combined Cadre and Social Service Camp, and at authorized courses of instruction in Armed Forces Schools and with Armed Forces Units including intervening Sundays and holidays, to such pay as is specified in Schedule II.] [Substitued by S.R.O. 158, dated 23rd April, 1955, Part II, Section 4, page 87](3)Every officer commissioned in the National Cadet Corps and posted to a unit of the Junior Division shall be entitled to receive at the end of the training year an honorarium as specified in Schedule II on condition that he has attended the annual training camp of his unit in such a training year, or has attended a course at the training centre during the actual period of the training camp.(4)A cadet appointed to a unit or part thereof of the Senior or Junior Division shall not be entitled to pay.(5)[ Every officer commissioned in the National Cadet Corps and posted to a unit of the Junior Division (Army, Navy and Air Wings) will be paid an honorarium of Rs,50 per month throughout the year.] [Inserted by S.R.o. 331, dated 27th August, 1955, Part II, Section 4, page 131]Explanation- The payment of honorarium under clause (e) of sub-rule (1) and under sub-rule (5) shall be in addition to the pay admissible to the officer concerned.
